Calcutta High Court (Appellete Side)
Gautam Maji vs Union Of India & Ors on 12 February, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 2 12.2.2015
gd W.P. 4828 (W) of 2003 Gautam Maji Vs. Union of India & Ors. Mr. Asish Kumar Roy ..for Union of India Since none appears in support of the petition despite the matter having appeared in the warning list, W.P. 4828 (W) of 2003 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2