Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(1)(v) in Madhya Pradesh Private Security Agencies Rules, 2012 (v)The candidate shall have dexterity and strength to perform searches, handle objects and use force for restraining the individuals in case of need.