Madhya Pradesh High Court
M/S Scc Projects Pvt. Limited vs The State Of Madhya Pradesh on 22 September, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-4502-2015
The High Court Of Madhya Pradesh
WP-04502-2015
(M/S SCC PROJECTS PVT. LIMITED Vs THE STATE OF MADHYA PRADESH)
WP/04502/2015, WP/05025/2015, WP/08289/2015, WP/11031/2015, WP/14257/2015,
WP/16665/2015, WP/19905/2015, WP/21470/2015, WP/02765/2016, WP/11566/2016,
WP/11639/2016, WP/12039/2016, WP/12042/2016, WP/16693/2016, WP/16706/2016,
WP/20787/2016, WA/00694/2017, WP/01955/2017, WP/04205/2017, WP/05423/2017,
WP/06362/2017, WP/07775/2017, WP/09381/2017, WP/10679/2017, WP/13869/2017,
WP/20181/2017, WP/01185/2018, WP/01711/2018, WP/03804/2018, WP/23100/2019,
WP/00615/2020, WP/20595/2020, WP/20894/2020, WP/20898/2020, WP/09988/2021,
WP/10987/2021, WP/10994/2021, WP/10995/2021, WP/10998/2021, WP/13394/2021
43
Jabalpur, Dated : 22-09-2021
Heard through Video Conferencing.
Shri Naman Nagrath, Senior Advocate with Shri Greeshma Jain, Amit
Kumar Singh, Shri Shekhar Sharma, Shri Abhijeet Awasthi, Shri Sankalp
Kochar, learned counsel for the petitioners in respective cases.
Shri Ashish Anand Barnad, learned Additional Advocate General for
the respondents/State.
Learned Additional Advocate General for the respondents State submits he has filed the categorization of the cases depending on their nature and a copy thereof is being supplied to all the learned counsel for the petitioners.
Office is directed to place the same on record. Matter to come up on 08.11.2021.
Interim relief granted on earlier occasion shall continue till the next date of hearing.
(MOHAMMAD RAFIQ) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
Amitabh
Signature Not Verified
SAN
Digitally signed by AMITABH RANJAN
Date: 2021.09.23 17:19:18 IST