Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Mizoram - Subsection Section 11(2) in Mizoram Police Act, 2011 (2)A Police Station shall be headed by a Station House Officer/Officer-in- Charge not below the rank of Sub-Inspector of Police:Provided that larger Police Stations may be placed under the supervision of officers of the rank of Inspector of Police.
