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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(5)Provide periodic reports as per the parameters and frequency defined by the Authority or the National Pension System Trust. Some of the key parameters on which reports are required includes:
(a)account wise balances on daily basis;
(b)fund transfer and receipt status on daily basis;
(c)report on status of identified and unidentified funds in NPS account;
(d)sector wise unmatched amount return report-weekly, monthly or as specified by the Authority.