Section 2(9)(g) in The Bombay Money-Lenders Act, 1946

[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

(g)[ except for the purposes of sections 23 and 25,- [This sub-clause was substituted for the original by Bombay 13 of 1951, Section 2(2)(c).]

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