Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 61] [Entire Act] State of Gujarat - Subsection Section 61(1) in Gujarat Prohibition Act, 1949 (1)Except as otherwise provided in subsections (2) and (3), no person shall export, import, transport, sell or have in his possession any quantity of molasses.
