Section 7(l) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
(l)feasibility report as to(i)need for providing educational facilities to the people in the locality;(ii)adequacy of financial provisions for continued and efficient maintenance of the institution as prescribed by the Competent Authority;(iii)location is sanitarily fit with healthy surroundings.
