Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(4) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(4)For the efficient discharge of duties and functions of the Board and the Committees, the State Government, may appoint such other officers and employees including Civil Engineer on deputation as may be necessary.