Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 34 in Gujarat Public Trusts Act, 2011 34. Maintenance of accounts. - Every trustee of a public trust shall keep and maintain accounts in such form and shall contain such particulars as may be prescribed.
