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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(c)providing for any other matter solely concerning such authority and not provided for by this Act and the Statutes or Ordinances.