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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2)(h) in The Orissa Ayurvedic Medicine Act, 1960

(h)the punishment, dismissal, discharge and removal of servants of the Council or the Faculty other than the Registrar under Clause (ii) of Sub-section (3) of Section 22;