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[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Maharashtra - Subsection

Section 271(9) in The City of Nagpur Corporation Act, 1948

(9)No person shall erect or re-erect any building or take any other action in contravention of any such scheme or of any rule or by-law made under the provisions of this Act.[272. * * *]