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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(c) in Punjab Package Deal Properties (Disposal) Act, 1976

(c)the form and manner in which and the time within which an application for the transfer of property may be made by an occupant and the particulars which it may contain;