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State of Andhra Pradesh - Section

Section 239 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

239. Presentation of receipt:

- The person making any such deposit as aforesaid shall present therewith a memo, in Form No. 61, headed with the cause-title of the suit, appeal or matter, and specifying the purpose for which the deposit is made, and a receipt shall be granted to the depositor.