Bombay High Court
M/S. Skf India Ltd vs Employees Provident Fund Organisation ... on 5 December, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2630 OF 2016
M/s. Skf India Ltd. ....Petitioner
V/S
Employees Provident Fund Organisation And ....Respondent
Ors.
Mr K.S. Bapat i/by Ms Desai And Desai Associates For Petitioner MR Wasnik Vasantrao Kisanji for R.no.1, 2 And 3 For Respondent CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 5th December, 2018 P.C. :
Place the petition on 16/01/2019. Office to accept the Rejoinder.
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