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[Cites 10, Cited by 42]

Bombay High Court

Smt. Swati Santosh Kharpade vs Office Of The Zilla Parishad , Palghar ... on 3 December, 2019

Bench: S.C. Dharmadhikari, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14431 OF 2018

 Smt. Manisha Babasaheb Darade                         ....Petitioner
             V/S
 Office Of The Zilla Parishad , Palghar And Ors     ....Respondent

WITH WRIT PETITION NO. 14432 OF 2018 Shri. Sachin Ramesh Dolhari ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14433 OF 2018 Smt. Krutika Jagdish Bhoir ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14434 OF 2018 Tushar Chandrakant Falke ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14435 OF 2018 Shri. Janardan Sitaram Gavit ....Petitioner V/S Page 1/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14440 OF 2018 Smt. Swati Santosh Kharpade ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14441 OF 2018 Smt. Nilima Nakul Mali ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14442 OF 2018 Smt. Anita Vishwas Mulik ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14446 OF 2018 Vijay Jethya Umtol ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14447 OF 2018 Shri. Suresh Pandurang Topale ....Petitioner V/S Page 2/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14449 OF 2018 Shri. Ajay Santosh Bhawari ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14450 OF 2018 Shri. Vijay Ashok Donde ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14451 OF 2018 Bhushan Vasudev Hamre ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14452 OF 2018 Smt. Varsha Sonu Kachare ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14453 OF 2018 Shri. Amit Madhukar Parhad ....Petitioner V/S Page 3/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14454 OF 2018 Shri. Rahul Raghunath Parhad ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14455 OF 2018 Shri. Nikhil Purushottamrao Raut ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14456 OF 2018 Smt. Poonam Mohan Sankhe ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14457 OF 2018 Smt. Supriya Pramod Sutheda ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14458 OF 2018 Shri. Dilip Malji Thakare ....Petitioner V/S Page 4/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14459 OF 2018 Shri. Prabhu Ladkya Thakare ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14460 OF 2018 Shri. Avinash Sarju Urade ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14461 OF 2018 Shri. Rahul Ramchandra Vanga ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14462 OF 2018 Shri. Sandip Raman Wavare ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14463 OF 2018 Shri. Kashinath Vithal Zahate ....Petitioner V/S Page 5/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14466 OF 2018 Smt. Snehal Ratnaprakash Pandhare ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION STAMP NO. 35721 OF 2018 Shri. Kalpesh Devram Mukne ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14465 OF 2018 Kunal Ravindra Patil ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION STAMP NO. 35749 OF 2018 Shri. Vishwanath Mahadu Savara ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION STAMP NO. 35746 OF 2018 Shri. Motilal Shankar Pawar ....Petitioner V/S Page 6/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14437 OF 2018 Akshay Rajendra Jadhav ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14436 OF 2018 Shri. Sandip Shantaram Govari ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14443 OF 2018 Smt. Shalu Rajesh Parate ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14439 OF 2018 Smt. Shaila Umakant Jalan ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14438 OF 2018 Shri. Jayesh Bhalchandra Jadahv ....Petitioner V/S Page 7/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION STAMP NO. 35738 OF 2018 Smt. Jayshree Halya Patil ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14445 OF 2018 Shri. Ajay Ganesh Shirodkar ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14444 OF 2018 Akshay Sandesh Patil ....Petitioner V/S Office Of The Zilla Parishad , Palghar And Ors ....Respondent WITH WRIT PETITION NO. 14497 OF 2018 Ajay Bhagwan Patil ....Petitioner V/S State Of Maharashtra Thru Secretary Of Rural ....Respondent Development Dept. And Ors WITH WRIT PETITION NO. 14498 OF 2018 Dharmendra Rameshsingh Thakur ....Petitioner Page 8/9 ::: Uploaded on - 04/12/2019 ::: Downloaded on - 05/12/2019 00:28:01 ::: V/S The State Of Maharashtra Thru Secretary Of ....Respondent Rural Development Dept. And Ors WITH WRIT PETITION NO. 14508 OF 2018 Mr. Namdev Yashwant Raut And Ors ....Petitioner V/S The State Of Maharashtra Thru Secretary Of ....Respondent Rural Development Dept. And Ors WITH WRIT PETITION NO. 14509 OF 2018 Mr. Ramesh Govind Bhoir And Ors ....Petitioner V/S The State Of Maharashtra Thru Secretary Of ....Respondent Rural Development Dept. And Ors CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 3rd December, 2019 P.C. :

Due to paucity of time the matter is adjourned to 11/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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