Delhi High Court - Orders
New India Assurance Co. Ltd vs Moharman & Anr on 13 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~ 6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 17/2021 & CM. APPL. 1170/2021
NEW INDIA ASSURANCE CO. LTD. ..... Appellant
Through Mr. Salil Paul and Mr. Sahil Paul,
Advocates.
versus
MOHARMAN & ANR. ..... Respondent
Through Mr. R.K. Nain, Advocate for the
claimant.
Ms. Shobhana Takiar, ASC for the
Commissioner.
AND
+ FAO 21/2021 & CM. APPL. 1454/2021
NEW INDIA ASSURANCE CO LTD ..... Appellant
Through Mr. Salil Paul and Mr. Sahil Paul,
Advocates.
versus
PUSHKIN TIWARI & ANR. ..... Respondent
Through Mr. R.K. Nain, Advocate for the
claimant.
Ms. Shobhana Takiar, ASC for the
Commissioner.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 13.01.2022
1. The hearing was conducted through video conferencing.
Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU FAO 17-2021 & 21-2021 Signing Date:13.01.2022 1 Signing Date:13.01.2022 20:47:40 19:45 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
2. Learned counsel appearing for the Commissioner submits that disbursal order has been filed in the Registry. However, the same is not on record. Let the counsel check up with the Registry and have the same placed on record.
3. It is pointed out by learned counsel for the appellants that the amount kept in fixed deposit is also being released on monthly basis.
4. The Commissioner is directed to intimate the State Bank of India that no further fixed deposits be released to the claimants till the next date of hearing.
5. List for consideration on 22.07.2022.
6. Digital copy of the paper book be furnished to learned counsel for respondent during the course of the day. Parties shall file a brief note of submissions before the next date of hearing.
7. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
SANJEEV SACHDEVA, J JANUARY 13, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU FAO 17-2021 & 21-2021 Signing Date:13.01.2022 2 Signing Date:13.01.2022 20:47:40 19:45 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.