Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10Q] [Entire Act] State of Karnataka - Subsection Section 10Q(a) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (a)a sum equal to ten per cent of his salary as house rent if he is, in occupation of a residence provided by the State Government;
