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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(1)(a) in The Himachal Pradesh Excise Act, 2011

(a)any still, utensil, implement or apparatus whatsoever or any part or parts thereof, as are ordinarily used for the manufacture of any liquor, or