Section 39(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
(3)The Management Committee shall comprise of:(i)District Child Protection Officer (District Child Protection Unit)- Chairperson;(ii)Person-in-charge - Member-Secretary;(iii)Probation Officer or Child Welfare Officer or Case Worker V Member;(iv)Medical Officer V Member;(v)Psychologist or Counsellor V Member;(vi)Workshop Supervisor or Vocational Instructor V Member;(vii)Teacher V Member;(viii)Social Worker Member of the Board or the Committee V Member;(ix)two child representatives from each of the Children's Committees V Members;(x)any other special invitee with the consent of the Chairperson.
