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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of West Bengal - Subsection

Section 107(1) in West Bengal Municipal (Building) Rules, 2007

(1)Obligatory front space, minimum side spaces and back spaces for various categories of residential buildings shall be as follows :-
Category of plot Front (fixed) (in metre) Narrower side (Min.) (in metre) Wide side (min.)(in metre) Back (min.) (in Metre)
2k 1 0.9 2.5 2
3k 1 0.9 2.5 2
4k 1 0.9 2.5 4
5k 1 0.9 2.5 6
6k 1.5 1 3 7
7k 2 1 3 7
8k 2 1.2 3 7
9k 2 1.2 3.5 7
10k 2 1.2 3.5 7