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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(i)"Registered practitioner" means any person enrolled on the State register of practitioners or deemed to have been enrolled under the provisions of this Act;