Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 9 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 11/2021 & I.A. 3035/2021, I.A. 3037/2021, I.A.
4940/2021, I.A. 12541/2021 & I.A. 2507/2022
ANTRIX COPORATION LTD. ..... Petitioner
Through: Mr. N.Venkataraman, ASG, Mr.
V.Chandrashekara Bharathi, Mr. Ajay
Bhargava, Mr. Arvind Ray, Ms.
Vansha S.Suneja, Mr. Karan Gupta
and Mr. Ram Narayan, Advocates.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Suhail Dutt, Senior Advocate
with Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M.P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam and Mr. Sankalp
Goswami, Advocates for impleading
applicant.
Mr. Maninder Singh, Senior
Advocate with Mr. Prabhas Bajaj,
Ms. Angelika Awaag and Mr. Ajay
Sabharwal, Advocates for OL
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 09.05.2022
1. Further arguments heard in part.
2. No further time left.
3. List for further arguments on 11.05.2022 at 2.30 p.m. SANJEEV SACHDEVA, J MAY 9, 2022/rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:09.05.2022 Signing Date:10.05.2022 11:18:38 20:50 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.