Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246(1)] [Section 246] [Entire Act] State of Jharkhand - Subsection Section 246(1)(b) in Criminal Court Rules of the High Court of Judicature at Patna (b)a black open breast coat, white shirt, white collar stiff or soft, and white bands with Advocates' Gown.