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State of Kerala - Section

Section 81J in Kerala Factories Rules, 1957

81J. [ Quality of Personal Protective Equipments. [Rule 81 J, 81 K & 81 L added by SRO No. 1149/2001 dt. 28-12-2001]

- All personal Protective Equipments provided to the worker as required under any of the provision of the Act or the Rules shall have certification by ISI.]