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Bombay High Court

Sau. Bebybai W/O Shivaji Kirpan vs Wasudeo S/O Anandrao Mothghare And ... on 5 January, 2026

2026:BHC-NAG:1



                                                            1                                    5..odt

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH : NAGPUR
                         CIVIL APPLICATION (CAS) NO.10 OF 2026 IN
                              SECOND APPEAL NO.175 OF 2017
          Sau. Bebybai W/o Shivaji Kirpan .Vs. Wasudeo S/o Anandrao Motghare and others
         Office Notes, Office Memoranda of              Court's or Judge's Order
         Coram, appearances, Court's Orders
         or directions and Registrar's order
                                   Mr. S.V. Sohoni, Advocate for applicant.
                                   Mr. M.R. Joharapurkar, Advocate for non-applicant No.1.


                                   CORAM : ROHIT W. JOSHI, J.

DATE : 05/01/2026

1. Since the appeal is of the year 2017, application for early hearing is allowed.

2. List the appeal for final hearing in the week commencing from 26th January, 2026.

(ROHIT W. JOSHI, J.) C.L. Dhakate