Bombay High Court
Sau. Bebybai W/O Shivaji Kirpan vs Wasudeo S/O Anandrao Mothghare And ... on 5 January, 2026
2026:BHC-NAG:1
1 5..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CIVIL APPLICATION (CAS) NO.10 OF 2026 IN
SECOND APPEAL NO.175 OF 2017
Sau. Bebybai W/o Shivaji Kirpan .Vs. Wasudeo S/o Anandrao Motghare and others
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Mr. S.V. Sohoni, Advocate for applicant.
Mr. M.R. Joharapurkar, Advocate for non-applicant No.1.
CORAM : ROHIT W. JOSHI, J.
DATE : 05/01/2026
1. Since the appeal is of the year 2017, application for early hearing is allowed.
2. List the appeal for final hearing in the week commencing from 26th January, 2026.
(ROHIT W. JOSHI, J.) C.L. Dhakate