Calcutta High Court
Drb Exports Pvt. Ltd vs Commissioner Of Income Tax on 12 February, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose, Amitabha Chatterjee
ORDER SHEET
ITAT NO.218 of 2016
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
DRB EXPORTS PVT. LTD.
Versus
COMMISSIONER OF INCOME TAX, KOLKATA-II
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 12th February, 2018.
Mr. J. P.Khaitan, Sr. Adv.
The Court:-We are apprised by Mr. Khaitan, learned senior Advocate that the Advocate-on-record had passed away.
Under such circumstances, we give leave to the Assessee to file fresh Vakalatnama upon engaging an Advocate on record.
Matter to be listed on 5th March, 2018.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) nm