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State of Uttar Pradesh - Section

Section 4 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

4. Constitution of Cadre Authority.

- The Cadre Authority shall be constituted as under:
(i) The Registrar ... Chairman
(ii) Chairman of the Federation, or his nominee from amongst themembers of the Board. ... Vice-Chairman
(iii) A nominee of the Registrar not below the rank of Class IOfficer ... Member
(iv) Two Chairman of the Unions nominated and by the Registrar ... Member
(v)      
(vi) A Nominee of the Secretary, Dairy Development Department,Uttar Pradesh ... Member
(vii) A nominee of the Managing Director of the Federation fromamongst the members of the Service ... Members
(viii) Officer Incharge of the Personnel and Administration Divisionof the Federation ... Members
(ix) Managing Director of the Federation ... Member-Secretary
Note. - In case the post of the Registrar and the Managing Director of the Federation is held by the same officer, the Chairman may nominate any member as Member-Secretary and the vacancy of member so caused shall be filled by nomination of any other officer or the Federation by the Managing Director.