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[Cites 0, Cited by 4] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4) in The National Council For Teacher Education Act, 1993

(4)[ Save as otherwise provided in this Act, the provisions of this Act shall apply to-
(a)institutions;
(b)students and teachers of the institutions;
(c)schools imparting pre-primary, primary, upper primary, secondary or senior secondary education and colleges providing senior secondary or intermediate education irrespective of the fact, by whatever names they may be called; and
(d)teachers for schools and colleges referred to in clause (c).]
[Inserted by Act 18 of 2011, Section 3.]