Section 129D(5)(c) in The Customs Act, 1962

[Cites 0, Cited by 0] [Section 129D(5)] [Section 129D] [Entire Act]

Union of India - Subsection

Section 129D(5)(c) in The Customs Act, 1962

(c)whether any goods fall under a particular heading or sub-heading of the First Schedule or the Second Schedule to the Customs Tariff Act, 1975 (51 of 1975), or that any goods are or not covered by a particular notification or order issued by the Central Government granting total or partial exemption from duty; or

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Union of India - Subsection

Section 129D(5)(c) in The Customs Act, 1962