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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

Union of India - Subsection

Section 245(1)(a) in The Income Tax Act, 2025

(a)exercise of all or any of the powers and performance of all or any of the functions conferred on, or assigned to, income-tax authorities under this Act referred to in section 241;