Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 268(3)] [Section 268] [Entire Act] State of Tamilnadu - Subsection Section 268(3)(f) in The Coimbatore City Municipal Corporation Act, 1981 (f)prohibition or restriction of the construction of buildings within such distance as maybe specified from the boundary of any street;