Madhya Pradesh High Court
Bls International Services Ltd. vs The State Of Madhya Pradesh on 12 December, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 30079 of 2023
(BLS INTERNATIONAL SERVICES LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 12-12-2023
Shri Naman Nagrath - Senior Advocate with Shri Jubin Prasad -
Advocate for petitioner.
Shri Amit Seth, learned Deputy Advocate General takes notice for
respondents.
Call on 19.12.2023 to enable the State to file reply.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
C
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 12/13/2023
1:19:43 PM