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Madhya Pradesh High Court

Bls International Services Ltd. vs The State Of Madhya Pradesh on 12 December, 2023

Author: Chief Justice

Bench: Chief Justice

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        WP No. 30079 of 2023
                                (BLS INTERNATIONAL SERVICES LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 12-12-2023
                                 Shri Naman Nagrath - Senior Advocate with Shri Jubin Prasad -

                           Advocate for petitioner.

                                 Shri Amit Seth, learned Deputy Advocate General takes notice for
                           respondents.

Call on 19.12.2023 to enable the State to file reply.



                                (RAVI MALIMATH)                                          (VISHAL MISHRA)
                                  CHIEF JUSTICE                                               JUDGE

                           C




Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 12/13/2023
1:19:43 PM