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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(2)A copy of an order for conducting an inquiry under section 23 shall be supplied to the affiliating Association to which the Association in respect of which the enquiry is being conducted, is affiliated.