Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(c) in The Chhattisgarh Co-operative Societies Rules, 1962

(c)[ The date on which, the place at which and hours between which scrutiny of nomination papers shall be made and the date and place of polling, if necessary;] [Substituted by Notification No. F-5-4-88-XV-1, dated 25-6-1988.]