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State of Punjab - Section

Section 8 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006

8. Medical Treatment.

- [Section 89(2)] - The Medical Treatment to a member and his family members shall be provided in accordance with the rules which, for the time being, apply to the Financial Commissioner Grade Officer of the State of Punjab.