Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(k) in Jammu and Kashmir Municipal Corporation Act, 2000

(k)the construction, maintenance, alteration and improvements of public streets, bridges, culverts, causeways and the like;