Bombay High Court
Balu Ramasubbu Swami vs The Divisional Commissioner And Ors on 11 May, 2021
Author: N. R. Borkar
Bench: Prasanna B. Varale, N. R. Borkar
Shubhada S Kadam 27 wp 1937.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.1937 of 2021
Balu Ramasubbu Swami ....Petitioner
Versus
The Divisional Commissioner, Konkan Division and ors. ....Respondents
Mr. Taraq Sayed i/b. Mr. Swapnil Wagh, advocate for the petitioner.
Dr. F. R. Shaikh, APP for the State.
CORAM : PRASANNA B. VARALE &
N. R. BORKAR, JJ.
DATE : 11th MAY, 2021.
(Vacation Court)
P.C. :
1. Heard learned counsel for the petitioner.
2. Issue notice to the respondents. Learned APP waives service of notice on behalf of respondents and prays for some time to file reply to the petition.
3. Post the petition for consideration/order on 10th June, 2021.
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