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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4)(a) in Karnataka Secondary Education Examination Board Act, 1966

(a)[ the Divisional Secretaries and Ex-officio Joint Directors of Public Instructions of the Board] [Substituted by Act 14 of 2003 w.e.f. 3.4.2003.];