Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Shankar Singh vs Additional District Judge Lucknow And 2 ... on 8 July, 2010

Author: Prakash Chandra Verma

Bench: Prakash Chandra Verma

Court No. - 28

Case :- MISC. SINGLE No. - 5862 of 2006

Petitioner :- Shankar Singh

Respondent :- Additional District Judge Lucknow And 2 Others
Petitioner Counsel :- Ramji Das

Respondent Counsel :- C.S.C.,DeVendra Tiwari

Hon'ble Prakash Chandra Verma J.

 

Substitution application is allowed. Let necessary substitution be made within a week. List thereafter.

Interim order granted earlier is extended till next date of listing. Order Date :- 8.7.2010 ssm