Allahabad High Court
Shankar Singh vs Additional District Judge Lucknow And 2 ... on 8 July, 2010
Author: Prakash Chandra Verma
Bench: Prakash Chandra Verma
Court No. - 28 Case :- MISC. SINGLE No. - 5862 of 2006 Petitioner :- Shankar Singh Respondent :- Additional District Judge Lucknow And 2 Others Petitioner Counsel :- Ramji Das Respondent Counsel :- C.S.C.,DeVendra Tiwari Hon'ble Prakash Chandra Verma J.
Substitution application is allowed. Let necessary substitution be made within a week. List thereafter.
Interim order granted earlier is extended till next date of listing. Order Date :- 8.7.2010 ssm