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[Cites 0, Cited by 0] [Section 730] [Entire Act]

Bengal Presidency - Subsection

Section 730(e) in Police Regulations, Bengal , 1943

(e)Private arrivals. - Similar arrangements, on a scale modified to suit the circumstances of each case, shall be made for the private arrival and departure of His Excellency the Viceroy and His Excellency the Governor.