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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(b) in The Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are published.