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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(n) in The Uttarakhand Witness Protection Act, 2020

(n)Witness protection order"means an order issued from the level of Competent Authority on the basis of threats analysis report.of the witness or his family members;