Chattisgarh High Court
Dr Durga Sharan Chandra vs State Of Chhattisgarh 15 Wps/2869/2018 ... on 6 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (S) No. 2865 of 2018
Dr. Durga Sharan Chandra Versus State of CG and others
06.04.2018 Shri Anurag Dayal Shrivastava, counsel for the petitioner.
Shri Shashank Thakur, G.A. for the State/R-1.
Let notice be issued to respondents 2 to 4 on payment of PF as per rule.
In addition, Dasti Service is also permitted.
Issue notice to respondents 2 to 4 on I.A. No. 01/18 also as above.
List this case on 24th of April, 2018.
Sd/-
(P. Sam Koshy) JUDGE Bhola