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Chattisgarh High Court

State Of Chhattisgarh vs Yashik Markam 16 Sa/157/2007 Sadanand ... on 1 July, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                     CRMP No. 1047 of 2019

           State of Chhattisgarh Versus Yashik Markam




01/07/2019

Mr. S.K. Mishra, Panel Lawyer for the State/ applicant.

IA No.1/2019, application for condonation of delay in filing the Acquittal Appeal is allowed and delay is condoned.

Post the matter for admission in the next week. 

                        Sd/-                       Sd/-
                (Prashant Kumar Mishra)      (Gautam Chourdiya)
                       Judge                      Judge




  Barve