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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(2)(ii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)sign language interpreters, special educators and experts entered in the register should have relevant qualifications in sign language or special education or in the case of an expert, in the relevant discipline, from a recognised University or an institution recognised by the Rehabilitation Council of India;