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Supreme Court - Daily Orders

Parshvanath Charitable Trust Ors. vs All India Council For Technical ... on 7 August, 2023

Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra

     ITEM NO.805                              COURT NO.4                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 31071/2023
     in C.A. No. 9048/2012


     DR APJ ABDUL KALAMN TECHNICAL UNIVERSITY                           Petitioner(s)

                                                    VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION                         Respondent(s)



     Date : 07-08-2023 This matter was mentioned today.


     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA


     For Petitioner(s)                 Mr. Amitesh Kumar,Adv.
                                       Mr. Mritunjay Kr. Sinha,Adv.

     For Respondent(s)


                              UPON being mentioned the Court made the following
                                                 O R D E R

List on 14.08.2023, subject to curing of defects, if any.

       (NARENDRA PRASAD)                                                (ANJU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                           COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Narendra Prasad
Date: 2023.08.08
17:17:20 IST
Reason: