Supreme Court - Daily Orders
Parshvanath Charitable Trust Ors. vs All India Council For Technical ... on 7 August, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
ITEM NO.805 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 31071/2023
in C.A. No. 9048/2012
DR APJ ABDUL KALAMN TECHNICAL UNIVERSITY Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Respondent(s)
Date : 07-08-2023 This matter was mentioned today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Amitesh Kumar,Adv.
Mr. Mritunjay Kr. Sinha,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 14.08.2023, subject to curing of defects, if any.
(NARENDRA PRASAD) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2023.08.08
17:17:20 IST
Reason: