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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

9. Functions of the Convener of the LPCET Committee.

- The Convener of the LPCET shall, subject to such directions as may be issued by the Chairman to discharge his duties in the matters relating to the LPCET. The Convener, is specifically responsible for discharging the following functions:-
(i)The printing of application form of LPCET
(ii)issuing the notification inviting application for the Entrance Test,
(iii)Sale/Receipt of application forms and issue of Hall Tickets.
(iv)Appointment of coordinators/Chief Superintendents/Observers of various Test centres.
(v)Coding and decoding of Response sheets (Answer scripts)
(vi)Appointments of Members of confidential team' for assisting computer process in valuation of answer scripts.
(vii)Payment of remuneration for various items services utilized for the purpose of LPCET.
(viii)Maintenance and submission of accounts to the Director of School/ Education.
(ix)Preparation of key answers through a committee consisting of Professors/ Teachers of Under Graduate Colleges and Teachers of Intermediate Colleges in consultation with the Chairman.
(x)Publication of results and dispatch of rank cards to the qualified candidates.
(xi)Such other duties as entrusted by the Chairman.