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State of Punjab - Section

Section 976 in Punjab Jail Manual, 1996

976. Inspection of Jail buildings and the armouries attached to them.

- (i) The Divisional Officer of the Public Works Department in charge of a jail will submit annually to the Superintending Engineer, for information, certificate of inspection in the form appended below. The Divisional Officer will also send a copy of the certificate to the Superintendent of the Jail for disposal. Such report will be forwarded to the Inspector-General.
(ii)On receipt of the certificate the Superintendent of the Jail will ask the Divisional Officer for estimates for such work as he considers necessary to remedy the unsatisfactory features noticed. If for financial or other reasons the Jail Department do not consider it advisable to take action on any of the matters brought out in the certificate, the Superintendent will inform the Divisional Officer accordingly so that those particular points may not be repeated in succeeding certificates.
(iii)The Superintending Engineer will forward to the Chief Engineer, for information, only such certificates of inspection as exhibit unsatisfactory features of an important nature.